Pratap Singh vs Smt. Krishna Devi & Another
2014 Latest Caselaw 5935 ALL

Citation : 2014 Latest Caselaw 5935 ALL
Judgement Date : 5 September, 2014

Allahabad High Court

Pratap Singh vs Smt. Krishna Devi & Another on 5 September, 2014

Bench: Akhtar Husain Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 11
 

 
Case :- APPLICATION U/S 482 No. - 2802 of 2007
 

 
Applicant :- Pratap Singh
 
Opposite Party :- Smt. Krishna Devi & Another
 
Counsel for Applicant :- Y.S. Saxena
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Akhtar Husain Khan,J.

The case is passed over on the illness slip of Shri Y.S. Saxena, learned counsel for the applicant.

List in the next cause list before the appropriate Bench.

Order Date :- 5.9.2014

Download the LatestLaws.com Mobile App