Citation : 2014 Latest Caselaw 5933 ALL
Judgement Date : 5 September, 2014
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 7 Case :- MISC. BENCH No. - 2661 of 2005 Petitioner :- Sarvesh Kumar Respondent :- State Of U.P. Thru Secy. Food & 3 Ors. Counsel for Petitioner :- K.K. Tewari Counsel for Respondent :- C.S.C. Hon'ble Ravindra Singh,J.
Hon'ble Ashwani Kumar Singh,J.
None appears to press this petition.
Heard learned Standing Counsel.
Due to efflux of time, this petition has become infructuous.
Interim order, if any, is hereby vacated.
Accordingly, this petition is disposed of.
Order Date :- 5.9.2014
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