Citation : 2014 Latest Caselaw 5931 ALL
Judgement Date : 5 September, 2014
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 45 Case :- APPLICATION U/S 482 No. - 7875 of 2007 Applicant :- Smt. Rafiqun Nisha And Tohers Opposite Party :- State Of U.P. And Another Counsel for Applicant :- V.B. Rao,P.K. Rao Counsel for Opposite Party :- Govt. Advocate Hon'ble Karuna Nand Bajpayee,J.
List revised. None responds even in the revised call. The matter has been listed in the category of infructuous cases. There is no information given on behalf of the applicant in any form to the office or the Bench Secretary that the matter is still surviving. It appears that by the efflux of time the matter has been rendered infructuous and that is why is not being pursued or pressed any more.
In the aforesaid circumstances, the application stands dismissed as such.
Order Date :- 5.9.2014
Rkb
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