Ram Chandra Bhati vs State Of U.P. And Others
2014 Latest Caselaw 5923 ALL

Citation : 2014 Latest Caselaw 5923 ALL
Judgement Date : 5 September, 2014

Allahabad High Court

Ram Chandra Bhati vs State Of U.P. And Others on 5 September, 2014

Bench: Rajes Kumar, Ashwani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- WRIT - A No. - 76528 of 2005
 

 
Petitioner :- Ram Chandra Bhati
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- Yar Mohammad,D.K.S.Rathore
 
Counsel for Respondent :- C.S.C.,M.A. Qadeer
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Ashwani Kumar Mishra,J.

Civil Misc. Review Petition No. 282683 of 2014.

Heard Sri Vivek Sandilya, learned counsel for the applicant and the learned counsel for respondent-petitioner.

Learned counsel for the applicant is not able to make out any case or any apparent error in our order. Therefore, the review petition is rejected.

Order Date :- 5.9.2014

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