Citation : 2014 Latest Caselaw 5916 ALL
Judgement Date : 5 September, 2014
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 33 Case :- WRIT TAX No. - 939 of 2010 Petitioner :- Puspak Singh Respondent :- State Of U.P. And Others Counsel for Petitioner :- K.D. Tiwari Counsel for Respondent :- C.S.C. Hon'ble Tarun Agarwala,J.
Hon'ble Dr. Satish Chandra,J.
The case is passed over on the illness slip of learned counsel for the petitioner.
Order Date :- 5.9.2014
pp/
(Dr. Satish Chandra,J.) (Tarun Agarwala,J.)
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