Gaurav Nigam & Another vs Smt. Tripti Nigam & Another
2014 Latest Caselaw 5906 ALL

Citation : 2014 Latest Caselaw 5906 ALL
Judgement Date : 5 September, 2014

Allahabad High Court

Gaurav Nigam & Another vs Smt. Tripti Nigam & Another on 5 September, 2014

Bench: Akhtar Husain Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 11
 

 
Case :- APPLICATION U/S 482 No. - 3535 of 2007
 

 
Applicant :- Gaurav Nigam & Another
 
Opposite Party :- Smt. Tripti Nigam & Another
 
Counsel for Applicant :- Deepak Singh,M.D. Singh "Shekhar",Pradeep Singh
 
Counsel for Opposite Party :- Govt. Advocate,V.P.S.Kushwaha,V.S.Kushwaha
 

 
Hon'ble Akhtar Husain Khan,J.

The case is passed over on the illness slip of Shri Deepak Singh, learned counsel for the applicants.

List in the next cause list before the appropriate Bench.

Order Date :- 5.9.2014

Download the LatestLaws.com Mobile App