Prakash Yadav Shiv Prakash Yadav @ vs State Of U.P.
2014 Latest Caselaw 5862 ALL

Citation : 2014 Latest Caselaw 5862 ALL
Judgement Date : 4 September, 2014

Allahabad High Court

Prakash Yadav Shiv Prakash Yadav @ vs State Of U.P. on 4 September, 2014

Bench: Ramesh Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 51
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 25460 of 2014
 

 
Applicant :- Prakash Yadav Shiv Prakash Yadav @
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Brahma Kumar Tiwari,Omar Zamin
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Ramesh Sinha,J.

Sri Brahma Kumar Tiwari, learned counsel for the applicant prays for and is granted two weeks time to file supplementary affidavit.

List after two weeks.

Order Date :- 4.9.2014

Ajay

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