Bal Krishna Choubey And Anr. vs Union Of India Thru Its Secy & Ors.
2014 Latest Caselaw 5826 ALL

Citation : 2014 Latest Caselaw 5826 ALL
Judgement Date : 4 September, 2014

Allahabad High Court

Bal Krishna Choubey And Anr. vs Union Of India Thru Its Secy & Ors. on 4 September, 2014

Bench: Sheo Kumar Singh, Dinesh Maheshwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 2520 of 2013
 

 
Petitioner :- Bal Krishna Choubey And Anr.
 
Respondent :- Union Of India Thru Its Secy & Ors.
 
Counsel for Petitioner :- Vivek Kumar Singh,Bhagwati Prasad Singh
 
Counsel for Respondent :- A.S.G.I.,Narendra Pratap Singh,S.C.
 

 
Hon'ble Sheo Kumar Singh,J.

Hon'ble Dinesh Maheshwari,J.

As prayed, put up this matter on 8th September, 2014.

Order Date :- 4.9.2014

M.A.A.

(Dinesh Maheshwari, J.) ( S.K. Singh, J.)

Download the LatestLaws.com Mobile App