Satish Chandra Rai vs State Of U.P. And Another
2014 Latest Caselaw 5823 ALL

Citation : 2014 Latest Caselaw 5823 ALL
Judgement Date : 4 September, 2014

Allahabad High Court

Satish Chandra Rai vs State Of U.P. And Another on 4 September, 2014

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- WRIT - A No. - 31173 of 2014
 

 
Petitioner :- Satish Chandra Rai
 
Respondent :- State Of U.P. And Another
 
Counsel for Petitioner :- Indresh Kumar Singh,B.B.Mathur,Mohit Bihari Mathur
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Learned standing counsel received instructions. It is taken on record.

Put up this case alonwith WP- A No. 38857 of 2014 (Veer Bhan Singh Vs. State of UP), WP-A No. 38851 of 2014 (Ram Nath Ram Vs. State of UP) and WP-A No. 42285 of2014 (Hari Shankar Chauhan and others Vs. State of UP and others.

Order Date :- 4.9.2014

SKS

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