Satyavir Singh vs State Of U.P. Thru Secy. And 5 ...
2014 Latest Caselaw 5785 ALL

Citation : 2014 Latest Caselaw 5785 ALL
Judgement Date : 4 September, 2014

Allahabad High Court

Satyavir Singh vs State Of U.P. Thru Secy. And 5 ... on 4 September, 2014

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- WRIT - A No. - 34636 of 2014
 

 
Petitioner :- Satyavir Singh
 
Respondent :- State Of U.P. Thru Secy. And 5 Others
 
Counsel for Petitioner :- S.P. Singh,B.B. Singh
 
Counsel for Respondent :- C.S.C.,P.C. Pathak
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Counter affidavit is taken on record.

Counsel for the petitioner seeks time to file rejoinder affidavit.

Put up this case on 19.9.2014 in the additional cause list.

Order Date :- 4.9.2014

SKS

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