Atul Pasi & Others vs State Of U.P.
2014 Latest Caselaw 5735 ALL

Citation : 2014 Latest Caselaw 5735 ALL
Judgement Date : 3 September, 2014

Allahabad High Court

Atul Pasi & Others vs State Of U.P. on 3 September, 2014

Bench: Amar Saran, Karuna Nand Bajpayee




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 46
 

 
Case :- CRIMINAL APPEAL No. - 6163 of 2006
 

 
Appellant :- Atul Pasi & Others
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Pradeep Kumar Tiwari,Amit Kumar Singh,Jitendra Singh,Komal Krishna,P.K.Rai,P.K.S.Rathor,Sunil Kumar
 
Counsel for Respondent :- Govt. Advocate,Vishnu Verma
 

 
Hon'ble Amar Saran,J.

Hon'ble Karuna Nand Bajpayee,J.

List in the next cause list.

Order Date :- 3.9.2014

Rkb

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