Dilip Kumar Soni & 12 Ors. vs M.D, U.P. Food & Essential ...
2014 Latest Caselaw 5715 ALL

Citation : 2014 Latest Caselaw 5715 ALL
Judgement Date : 3 September, 2014

Allahabad High Court

Dilip Kumar Soni & 12 Ors. vs M.D, U.P. Food & Essential ... on 3 September, 2014

Bench: Ravindra Singh, Vishnu Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 7
 

 
Case :- MISC. BENCH No. - 8625 of 2007
 

 
Petitioner :- Dilip Kumar Soni & 12 Ors.
 
Respondent :- M.D, U.P. Food & Essential Commodities Corp. Ltd. & 3 Ors.
 
Counsel for Petitioner :- T.N. Singh,O.P. Srivastava
 
Counsel for Respondent :- C.S.C.,Shree Prakash Singh
 

 
Hon'ble Ravindra Singh,J.

Hon'ble Vishnu Chandra Gupta,J.

None appears to press this petition.

Heard learned Standing Counsel and Shree Prakash Singh, learned counsel for respondent No. 1 to 4.

Due to efflux of time, this petition has become infructuous.

Accordingly, this petition is disposed of.

Order Date :- 3.9.2014

RPD

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