M/S Gujarat Coop. Milk Marketing ... vs State Of U.P. & Others
2014 Latest Caselaw 5705 ALL

Citation : 2014 Latest Caselaw 5705 ALL
Judgement Date : 3 September, 2014

Allahabad High Court

M/S Gujarat Coop. Milk Marketing ... vs State Of U.P. & Others on 3 September, 2014

Bench: Tarun Agarwala, Satish Chandra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT TAX No. - 1601 of 2006
 

 
Petitioner :- M/S Gujarat Coop. Milk Marketing Federation Ltd. Thru' G.M.
 
Respondent :- State Of U.P. & Others
 
Counsel for Petitioner :- Ravi Prakash Srivastava,Navin Sinha,S.D.Singh
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Tarun Agarwala,J.

Hon'ble Dr. Satish Chandra,J.

(C.M. Application No.288802 of 2014)

List with previous papers.

Order Date :- 3.9.2014

pp/

(Dr. Satish Chandra,J.) (Tarun Agarwala,J.)

Download the LatestLaws.com Mobile App