Shubha Narayan Yadav vs State Of U.P. & Others
2014 Latest Caselaw 5704 ALL

Citation : 2014 Latest Caselaw 5704 ALL
Judgement Date : 3 September, 2014

Allahabad High Court

Shubha Narayan Yadav vs State Of U.P. & Others on 3 September, 2014

Bench: Sudhir Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- WRIT - A No. - 46602 of 2008
 

 
Petitioner :- Shubha Narayan Yadav
 
Respondent :- State Of U.P. & Others
 
Counsel for Petitioner :- Arun Kumar Tiwari
 
Counsel for Respondent :- C. S. C.
 

 
Hon'ble Sudhir Agarwal,J.

Sri A.K. Tiwari, learned counsel for the petitioner states that this writ petition has rendered infructuous and it may be dismissed accordingly.

The writ petition is accordingly dismissed.

Interim order, if any, shall stand vacated.

Order Date :- 3.9.2014

SKS/AKN.

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