Ram Prasad Gupta vs Union Of India Thru Secy. Railway & ...
2014 Latest Caselaw 5697 ALL

Citation : 2014 Latest Caselaw 5697 ALL
Judgement Date : 3 September, 2014

Allahabad High Court

Ram Prasad Gupta vs Union Of India Thru Secy. Railway & ... on 3 September, 2014

Bench: Ravindra Singh, Vishnu Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 7
 
Case :- MISC. BENCH No. - 8684 of 2007
 

 
Petitioner :- Ram Prasad Gupta
 
Respondent :- Union Of India Thru Secy. Railway & 4 Ors.
 
Counsel for Petitioner :- Ganga Singh
 
Counsel for Respondent :- Manik Sinha,Shree Chandra Mishra
 

 
Hon'ble Ravindra Singh,J.

Hon'ble Vishnu Chandra Gupta,J.

None appears to press this petition.

Heard learned Standing Counsel.

Due to efflux of time, this petition has become infructuous.

Accordingly, this petition is disposed of.

Order Date :- 3.9.2014

RPD

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