Commissioner Of Income Tax Meerut ... vs M/S Amrit Steels Limited
2014 Latest Caselaw 5687 ALL

Citation : 2014 Latest Caselaw 5687 ALL
Judgement Date : 3 September, 2014

Allahabad High Court

Commissioner Of Income Tax Meerut ... vs M/S Amrit Steels Limited on 3 September, 2014

Bench: Tarun Agarwala, Satish Chandra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- INCOME TAX APPEAL No. - 47 of 2001
 

 
Appellant :- Commissioner Of Income Tax Meerut & Another
 
Respondent :- M/S Amrit Steels Limited
 
Counsel for Appellant :- A.N.Mahajan,D.Awasthi,R.K.Upadhyay
 
Counsel for Respondent :- P. Agarwal
 

 
Hon'ble Tarun Agarwala,J.

Hon'ble Dr. Satish Chandra,J.

The case is passed over on the request of learned counsel for the appellants.

Order Date :- 3.9.2014

pp/

(Dr. Satish Chandra,J.) (Tarun Agarwala,J.)

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