Kamlesh And Others vs State Of U.P.
2014 Latest Caselaw 5683 ALL

Citation : 2014 Latest Caselaw 5683 ALL
Judgement Date : 3 September, 2014

Allahabad High Court

Kamlesh And Others vs State Of U.P. on 3 September, 2014

Bench: Amar Saran, Karuna Nand Bajpayee




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 46
 

 
Case :- CRIMINAL APPEAL No. - 1693 of 2010
 

 
Appellant :- Kamlesh And Others
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- V.S. Parmar,Jai Singh,Jitendra Singh
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Amar Saran,J.

Hon'ble Karuna Nand Bajpayee,J.

Office has neither sent second Judge copy nor the lower court record.

List in the next cause list. Office to positively send second Judged copy on that date and also the lower court's record.

Order Date :- 3.9.2014

Rkb

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