Hausala Prasad And Others vs The Collector, Allahabad And ...
2014 Latest Caselaw 5671 ALL

Citation : 2014 Latest Caselaw 5671 ALL
Judgement Date : 3 September, 2014

Allahabad High Court

Hausala Prasad And Others vs The Collector, Allahabad And ... on 3 September, 2014

Bench: Sudhir Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- WRIT - A No. - 3738 of 2011
 

 
Petitioner :- Hausala Prasad And Others
 
Respondent :- The Collector, Allahabad And Others
 
Counsel for Petitioner :- A. R. Dube,Shobhit Dubey
 
Counsel for Respondent :- C. S. C.
 

 
Hon'ble Sudhir Agarwal,J.

Sri A.R. Dubey, learned counsel for the petitioner states that this writ petition may be dismissed as withdrawn, to this learned standing counsel has no objection.

Accordingly, the writ petition is dismissed.

Order Date :- 3.9.2014

SKS/AKN

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