Ram Bhajan Rawat And Others vs State Of U.P. And Another
2014 Latest Caselaw 5631 ALL

Citation : 2014 Latest Caselaw 5631 ALL
Judgement Date : 2 September, 2014

Allahabad High Court

Ram Bhajan Rawat And Others vs State Of U.P. And Another on 2 September, 2014

Bench: Karuna Nand Bajpayee




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 46
 

 
Case :- APPLICATION U/S 482 No. - 21608 of 2012
 

 
Applicant :- Ram Bhajan Rawat And Others
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Kailash Nath
 
Counsel for Opposite Party :- Govt. Advocate,Ari Mardan Singh,J.N.Singh
 

 
Hon'ble Karuna Nand Bajpayee,J.

Counsel for the applicants prays for and is granted two weeks time to file supplementary affidavit as he was required to file by the Court.

List thereafter.

Interim order, if any, is extended till the next date of listing.

Order Date :- 2.9.2014

Rkb

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