Raj Kapoor vs State Of U.P.
2014 Latest Caselaw 5615 ALL

Citation : 2014 Latest Caselaw 5615 ALL
Judgement Date : 2 September, 2014

Allahabad High Court

Raj Kapoor vs State Of U.P. on 2 September, 2014

Bench: Ramesh Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 51
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 28181 of 2014
 

 
Applicant :- Raj Kapoor
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Sarvajeet Singh
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Ramesh Sinha,J.

Heard learned counsel for the parties.

Looking to the period of detention and nature of allegation levelled against the applicant, list this case after four weeks.

Order Date :- 2.9.2014

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