Smt. Aparna Mishra @ Kumkum vs Manish Kumar Mishra
2014 Latest Caselaw 5596 ALL

Citation : 2014 Latest Caselaw 5596 ALL
Judgement Date : 2 September, 2014

Allahabad High Court

Smt. Aparna Mishra @ Kumkum vs Manish Kumar Mishra on 2 September, 2014

Bench: Rajes Kumar, Om Prakash-Vii




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- FIRST APPEAL No. - 328 of 2011
 

 
Appellant :- Smt. Aparna Mishra @ Kumkum
 
Respondent :- Manish Kumar Mishra
 
Counsel for Appellant :- Rahul Sahai
 
Counsel for Respondent :- Abhisek Tripathi
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Om Prakash-VII,J.

Learned counsel for the appellant states that as the appellant is subjected to operation, therefore, she is not in a position to come to the Court. He requested that some time may be fixed after two weeks.

List on 22.9.2014. On that day, both the parties shall appear in person.

Order Date :- 2.9.2014

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