Mohammad Saqir & 9 Ors. vs State Of U.P. Thru Prin.Secy. ...
2014 Latest Caselaw 5574 ALL

Citation : 2014 Latest Caselaw 5574 ALL
Judgement Date : 2 September, 2014

Allahabad High Court

Mohammad Saqir & 9 Ors. vs State Of U.P. Thru Prin.Secy. ... on 2 September, 2014

Bench: Ravindra Singh, Vishnu Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 7
 

 
Case :- MISC. BENCH No. - 1715 of 2007
 

 
Petitioner :- Mohammad Saqir & 9 Ors.
 
Respondent :- State Of U.P. Thru Prin.Secy. Panchayati Raj & 4 Ors.
 
Counsel for Petitioner :- H.S. Tiwari
 
Counsel for Respondent :- C.Sc..,Smt. Nalini Jain
 

 
Hon'ble Ravindra Singh,J.

Hon'ble Vishnu Chandra Gupta,J.

None appears to press this petition.

Heard learned Standing Counsel and Sri J.B.S. Rathore, learned counsel for O.P. No. 3.

Due to efflux of time, this petition has become infructuous.

Accordingly, this petition is disposed of.

Order Date :- 2.9.2014

RPD

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