Shri Abhishek Maheshwari vs State Of U.P. And Another
2014 Latest Caselaw 5573 ALL

Citation : 2014 Latest Caselaw 5573 ALL
Judgement Date : 2 September, 2014

Allahabad High Court

Shri Abhishek Maheshwari vs State Of U.P. And Another on 2 September, 2014

Bench: Karuna Nand Bajpayee




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 46
 

 
Case :- APPLICATION U/S 482 No. - 27256 of 2012
 

 
Applicant :- Shri Abhishek Maheshwari
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- S.K. Gupta,Ashwin Vaish,Vinod Pandey
 
Counsel for Opposite Party :- Govt. Advocate,Akhil Kumar Srivastava,Vijaya Prakash
 

 
Hon'ble Karuna Nand Bajpayee,J.

The case is passed over on the illness slip of learned counsel for the applicant.

Order Date :- 2.9.2014

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