M/S Kisan Co-Operative Sugar ... vs Commissioner Of Income Tax ...
2014 Latest Caselaw 5553 ALL

Citation : 2014 Latest Caselaw 5553 ALL
Judgement Date : 2 September, 2014

Allahabad High Court

M/S Kisan Co-Operative Sugar ... vs Commissioner Of Income Tax ... on 2 September, 2014

Bench: Tarun Agarwala, Satish Chandra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- INCOME TAX APPEAL No. - 332 of 2005
 

 
Appellant :- M/S Kisan Co-Operative Sugar Factory Limited
 
Respondent :- Commissioner Of Income Tax Muzaffarnagar & Another
 
Counsel for Appellant :- Shakeel Ahmad
 
Counsel for Respondent :- S.C.,Dhananjai Awashthi
 

 
Hon'ble Tarun Agarwala,J.

Hon'ble Dr. Satish Chandra,J.

Request has been made for adjournment on personal ground by the learned counsel for the respondents.

The case is passed over today.

List again peremptorily in the next cause list.

Order Date :- 2.9.2014

pp/

(Dr. Satish Chandra,J.) (Tarun Agarwala,J.)

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