M/S Centurian Remedies Private ... vs State Of U.P. Thru Prin.Secy. ...
2014 Latest Caselaw 5542 ALL

Citation : 2014 Latest Caselaw 5542 ALL
Judgement Date : 1 September, 2014

Allahabad High Court

M/S Centurian Remedies Private ... vs State Of U.P. Thru Prin.Secy. ... on 1 September, 2014

Bench: Ravindra Singh, Vishnu Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 7
 

 
Case :- MISC. BENCH No. - 5963 of 2006
 

 
Petitioner :- M/S Centurian Remedies Private Limited Thru A.K.Pande
 
Respondent :- State Of U.P. Thru Prin.Secy. Medical & 2 Ors.
 
Counsel for Petitioner :- Subhash Vidyarthi
 
Counsel for Respondent :- C.S.C.,Vivek Rajsingh
 

 
Hon'ble Ravindra Singh,J.

Hon'ble Vishnu Chandra Gupta,J.

None appears to press this petition.

Heard learned Standing Counsel.

Due to efflux of time, this petition has become infructuous.

Accordingly, this petition is disposed of.

Order Date :- 1.9.2014

RPD

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