Ram Naresh Singh vs State Of U.P. Thru Secy. ...
2014 Latest Caselaw 5537 ALL

Citation : 2014 Latest Caselaw 5537 ALL
Judgement Date : 1 September, 2014

Allahabad High Court

Ram Naresh Singh vs State Of U.P. Thru Secy. ... on 1 September, 2014

Bench: Ravindra Singh, Vishnu Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 7
 

 
Case :- MISC. BENCH No. - 4621 of 2006
 

 
Petitioner :- Ram Naresh Singh
 
Respondent :- State Of U.P. Thru Secy. Cooperative & 6 Ors.
 
Counsel for Petitioner :- H.G.S. Parihar
 
Counsel for Respondent :- C.S.C.,M. Chandra
 

 
Hon'ble Ravindra Singh,J.

Hon'ble Vishnu Chandra Gupta,J.

None appears to press this petition.

Heard learned Standing Counsel.

Due to efflux of time, this petition has become infructuous.

Accordingly, this petition is disposed of.

Order Date :- 1.9.2014

RPD

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