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Deepak Kumar vs State Of U.P. And 3 Ors
2014 Latest Caselaw 5534 ALL

Citation : 2014 Latest Caselaw 5534 ALL
Judgement Date : 1 September, 2014

Allahabad High Court
Deepak Kumar vs State Of U.P. And 3 Ors on 1 September, 2014
Bench: Pradeep Kumar Baghel



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- WRIT - A No. - 46124 of 2014
 

 
Petitioner :- Deepak Kumar
 
Respondent :- State Of U.P. And 3 Ors
 
Counsel for Petitioner :- Ramesh Kumar Dwivedi
 
Counsel for Respondent :- C.S.C.,Sanjay Kumar
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Sri Sanjay Kumar appears for respondent no. 4. Learned standing counsel appears for respondent nos. 1 to 3.

As prayed six weeks' time is granted to file counter affidavit. Rejoinder affidavit,  if any, will be filed one-week thereafter.

List after expiry of the aforesaid period.

Order Date :- 1.9.2014

SKS

 

 

 
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