Deo Narain Tewari vs U.P.Power Corp.Its Chief ...
2014 Latest Caselaw 5532 ALL

Citation : 2014 Latest Caselaw 5532 ALL
Judgement Date : 1 September, 2014

Allahabad High Court

Deo Narain Tewari vs U.P.Power Corp.Its Chief ... on 1 September, 2014

Bench: Ravindra Singh, Vishnu Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 7
 

 
Case :- MISC. BENCH No. - 2815 of 2006
 

 
Petitioner :- Deo Narain Tewari
 
Respondent :- U.P.Power Corp.Its Chief Engineer And Anors
 
Counsel for Petitioner :- A.K.Jauhari
 
Counsel for Respondent :- S.M.K.Chaudhary
 

 
Hon'ble Ravindra Singh,J.

Hon'ble Vishnu Chandra Gupta,J.

None appears to press this petition.

Heard learned Standing Counsel.

Due to efflux of time, this petition has become infructuous.

Accordingly, this petition is disposed of.

Order Date :- 1.9.2014

RPD

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