Mohd. Safi @Rajai & Another vs State
2014 Latest Caselaw 5513 ALL

Citation : 2014 Latest Caselaw 5513 ALL
Judgement Date : 1 September, 2014

Allahabad High Court

Mohd. Safi @Rajai & Another vs State on 1 September, 2014

Bench: Arun Tandon, Akhtar Husain Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- CRIMINAL APPEAL No. - 1243 of 1994
 

 
Appellant :- Mohd. Safi @Rajai & Another
 
Respondent :- State
 
Counsel for Appellant :- Y.K. Shukla,Apul Misra
 
Counsel for Respondent :- Aga
 

 
Hon'ble Arun Tandon,J.

Hon'ble Akhtar Husain Khan,J.

Parcha has been filed by Shri Vikas Tripathi and Shri Sheshadri Trivedi on behalf of the appellants in both the appeals. On their request, the case is adjourned to 5.9.2014.

Put up on 5.9.2014.

Shri Satish Trivedi Senior Advocate may inform to Shri R.S. Tiwari about the order passed today.

Order Date :- 1.9.2014

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