Chunni Dubey vs State Of U.P. And 5 Ors
2014 Latest Caselaw 5512 ALL

Citation : 2014 Latest Caselaw 5512 ALL
Judgement Date : 1 September, 2014

Allahabad High Court

Chunni Dubey vs State Of U.P. And 5 Ors on 1 September, 2014

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- WRIT - A No. - 45144 of 2014
 

 
Petitioner :- Chunni Dubey
 
Respondent :- State Of U.P. And 5 Ors
 
Counsel for Petitioner :- Anoop Mishra
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Learned counsel for the petitioner is permitted to correct the array of parties.

Put up day after tomorrow.

Order Date :- 1.9.2014

SKS

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