Karua @ Pradhan vs State Of U.P.
2014 Latest Caselaw 5505 ALL

Citation : 2014 Latest Caselaw 5505 ALL
Judgement Date : 1 September, 2014

Allahabad High Court

Karua @ Pradhan vs State Of U.P. on 1 September, 2014

Bench: Ramesh Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 51
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 10531 of 2014
 

 
Applicant :- Karua @ Pradhan
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Ajay Dubey,Kamini Pandey
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Ramesh Sinha,J.

Heard learned counsel for the parties.

Looking to the nature of allegations made against the applicant and period of detention of the applicant, list after four weeks.

Order Date :- 1.9.2014

Ajay

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