Citation : 2014 Latest Caselaw 5499 ALL
Judgement Date : 1 September, 2014
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 51 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 18507 of 2014 Applicant :- Sonu Kumar Opposite Party :- State Of U.P. Counsel for Applicant :- Ram Chandra Tripathi Counsel for Opposite Party :- Govt. Advocate Hon'ble Ramesh Sinha,J.
Heard learned counsel for the applicant and Sri Nitin Srivastava, learned AGA for the State.
List after three weeks.
Order Date :- 1.9.2014
Ajay
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