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Parvesh vs State Of Up
2014 Latest Caselaw 5461 ALL

Citation : 2014 Latest Caselaw 5461 ALL
Judgement Date : 1 September, 2014

Allahabad High Court
Parvesh vs State Of Up on 1 September, 2014
Bench: Ramesh Sinha



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 51
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 11286 of 2014
 

 
Applicant :- Parvesh
 
Opposite Party :- State Of Up
 
Counsel for Applicant :- S.N. Rai,Raj Kumar Ojha,S.K. Rai
 
Counsel for Opposite Party :- Govt Advocate
 

 
Hon'ble Ramesh Sinha,J.

Learned counsel for the applicant prays for and is granted two weeks  further time to file rejoinder affidavit .

List after two weeks. 

Learned counsel for the applicant shall also file a copy of the ordersheet of the trial court to show the status of the trial

Order Date :- 1.9.2014

Ajay

 

 

 
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