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Ram Babu Sharma vs State Of U.P. And 4 Ors
2014 Latest Caselaw 5459 ALL

Citation : 2014 Latest Caselaw 5459 ALL
Judgement Date : 1 September, 2014

Allahabad High Court
Ram Babu Sharma vs State Of U.P. And 4 Ors on 1 September, 2014
Bench: Pradeep Kumar Baghel



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- WRIT - A No. - 45332 of 2014
 

 
Petitioner :- Ram Babu Sharma
 
Respondent :- State Of U.P. And 4 Ors
 
Counsel for Petitioner :- Sanjay Kumar Singh,Harikesh Bahadur Patel
 
Counsel for Respondent :- C.S.C.,Sunil Kumar Singh
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

As prayed by learned counsel for the petitioner, put up this case day after tomorrow.

Order Date :- 1.9.2014

SKS

 

 

 
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