M/S S S Flavours Pvt. Ltd. & Another vs Union Of India & Others
2014 Latest Caselaw 5450 ALL

Citation : 2014 Latest Caselaw 5450 ALL
Judgement Date : 1 September, 2014

Allahabad High Court

M/S S S Flavours Pvt. Ltd. & Another vs Union Of India & Others on 1 September, 2014

Bench: Tarun Agarwala, Satish Chandra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT TAX No. - 1382 of 2008
 

 
Petitioner :- M/S S S Flavours Pvt. Ltd. & Another
 
Respondent :- Union Of India & Others
 
Counsel for Petitioner :- Arun Kumar,Navin Sinha
 
Counsel for Respondent :- A.S.G.I.,Dr. Ashok Nigam,S.K. Misra
 

 
Hon'ble Tarun Agarwala,J.

Hon'ble Dr. Satish Chandra,J.

The case is passed over on the request of learned counsel for the petitioners.

Order Date :- 1.9.2014

pp/

(Dr. Satish Chandra,J.) (Tarun Agarwala,J.)

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