Sanjay Shankar Pandey vs State Of U.P. & Others
2014 Latest Caselaw 5449 ALL

Citation : 2014 Latest Caselaw 5449 ALL
Judgement Date : 1 September, 2014

Allahabad High Court

Sanjay Shankar Pandey vs State Of U.P. & Others on 1 September, 2014

Bench: Tarun Agarwala, Satish Chandra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - A No. - 57362 of 2008
 

 
Petitioner :- Sanjay Shankar Pandey
 
Respondent :- State Of U.P. & Others
 
Counsel for Petitioner :- Prem Chandra,K.M.Asthana,Keshari Nath Tripathi
 
Counsel for Respondent :- C.S.C.,Arvind Srivastva.,Yashwant Verma
 

 
Hon'ble Tarun Agarwala,J.

Hon'ble Dr. Satish Chandra,J.

The case was passed over continuously on the requests or illness slips.

Today again learned counsel for the petitioner has sent the illness slip.

The case is passed over today.

List peremptorily in the next cause list.

Order Date :- 1.9.2014

pp/

(Dr. Satish Chandra,J.) (Tarun Agarwala,J.)

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