Asif Ullah Khan And Another vs State Of U.P.Through ...
2014 Latest Caselaw 5446 ALL

Citation : 2014 Latest Caselaw 5446 ALL
Judgement Date : 1 September, 2014

Allahabad High Court

Asif Ullah Khan And Another vs State Of U.P.Through ... on 1 September, 2014

Bench: Ravindra Singh, Vishnu Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 7
 

 
Case :- MISC. BENCH No. - 3119 of 2006
 

 
Petitioner :- Asif Ullah Khan And Another
 
Respondent :- State Of U.P.Through Prn.Secy.Urban Development And 4 Others
 
Counsel for Petitioner :- Shishir Jain
 
Counsel for Respondent :- C.S.C.,R.C.Tiwari,Sanjai Sarin
 

 
Hon'ble Ravindra Singh,J.

Hon'ble Vishnu Chandra Gupta,J.

None appears to press this petition.

Heard learned Standing Counsel.

Due to efflux of time, this petition has become infructuous.

Accordingly, this petition is disposed of.

Order Date :- 1.9.2014

RPD

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