Tilak Ram vs State Of U.P.
2014 Latest Caselaw 5443 ALL

Citation : 2014 Latest Caselaw 5443 ALL
Judgement Date : 1 September, 2014

Allahabad High Court

Tilak Ram vs State Of U.P. on 1 September, 2014

Bench: Ramesh Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 51
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 12019 of 2014
 

 
Applicant :- Tilak Ram
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- K.K. Srivastava,R.K. Srivastava
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Ramesh Sinha,J.

Sri K.K. Srivastava, learned counsel for the applicant prays for and is granted two weeks further time to file rejoinder affidavit.

List after two weeks.

Order Date :- 1.9.2014

Ajay

Download the LatestLaws.com Mobile App