Lalita Prajapati vs State Of U.P. And 5 Ors
2014 Latest Caselaw 5439 ALL

Citation : 2014 Latest Caselaw 5439 ALL
Judgement Date : 1 September, 2014

Allahabad High Court

Lalita Prajapati vs State Of U.P. And 5 Ors on 1 September, 2014

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- WRIT - A No. - 44186 of 2014
 

 
Petitioner :- Lalita Prajapati
 
Respondent :- State Of U.P. And 5 Ors
 
Counsel for Petitioner :- Sunil Kumar Singh
 
Counsel for Respondent :- C.S.C.,Mrigraj Singh
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

At the request of learned counsel for the petitioner, put up this case day after tomorrow.

Order Date :- 1.9.2014

SKS

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