Kirti Anand vs State Of U.P. And Others
2014 Latest Caselaw 7915 ALL

Citation : 2014 Latest Caselaw 7915 ALL
Judgement Date : 30 October, 2014

Allahabad High Court

Kirti Anand vs State Of U.P. And Others on 30 October, 2014

Bench: Akhtar Husain Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 22
 

 
Case :- APPLICATION U/S 378 No. - 34 of 2004
 

 
Applicant :- Kirti Anand
 
Opposite Party :- State Of U.P. And Others
 
Counsel for Applicant :- Dharmendra Singhal,A.R. Nadiwal
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Akhtar Husain Khan,J.

On the request of learned counsel for the applicant, the case is passed over for the day.

List in the next cause list.

Order Date :- 30.10.2014

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