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Rajni Kant Tiwari @ Rajni Kant ... vs Akbal Narayan Tripathi And Others
2014 Latest Caselaw 7899 ALL

Citation : 2014 Latest Caselaw 7899 ALL
Judgement Date : 30 October, 2014

Allahabad High Court
Rajni Kant Tiwari @ Rajni Kant ... vs Akbal Narayan Tripathi And Others on 30 October, 2014
Bench: Akhtar Husain Khan



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 22
 

 
Case :- APPLICATION U/S 378 No. - 19 of 2012
 

 
Applicant :- Rajni Kant Tiwari @ Rajni Kant Tripathi
 
Opposite Party :- Akbal Narayan Tripathi And Others
 
Counsel for Applicant :- Shailendra Kumar Singh
 
Counsel for Opposite Party :- Govt. Advocate,N.D.Shukla
 

 
Hon'ble Akhtar Husain Khan,J.

The case is passed over on the illness slip of Shri N.D. Shukla, learned counsel for  respondent.

List in the next cause list.

Order Date :- 30.10.2014

RU

 

 

 
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