Gattu @ Rasheed vs Addl.Dist.Judge And 13 Ors.
2014 Latest Caselaw 7896 ALL

Citation : 2014 Latest Caselaw 7896 ALL
Judgement Date : 30 October, 2014

Allahabad High Court

Gattu @ Rasheed vs Addl.Dist.Judge And 13 Ors. on 30 October, 2014

Bench: Ran Vijai Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- WRIT - A No. - 19649 of 2013
 

 
Petitioner :- Gattu @ Rasheed
 
Respondent :- Addl.Dist.Judge And 13 Ors.
 
Counsel for Petitioner :- P.S.Gupta
 
Counsel for Respondent :- Swapnil Kumar
 

 
Hon'ble Ran Vijai Singh,J.

Learned counsel for petitioner is not present.

Sri Swapnil Kumar, learned counsel for the respondents states that matter requires urgent consideration.

List in the next cause list.

Order Date :- 30.10.2014

M.A.A.

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