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Smt. Arti @ Pooja & Another vs State Of U.P. & 2 Others
2014 Latest Caselaw 7895 ALL

Citation : 2014 Latest Caselaw 7895 ALL
Judgement Date : 30 October, 2014

Allahabad High Court
Smt. Arti @ Pooja & Another vs State Of U.P. & 2 Others on 30 October, 2014
Bench: Akhtar Husain Khan



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 22
 

 
Case :- HABEAS CORPUS WRIT PETITION No. - 57682 of 2014
 

 
Petitioner :- Smt. Arti @ Pooja & Another
 
Respondent :- State Of U.P. & 2 Others
 
Counsel for Petitioner :- K.M. Tripathi,Arvind Singh
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Akhtar Husain Khan,J.

Heard learned counsel for the petitioners. 

Learned counsel for petitioners is directed to file supplementary affidavit  annexing certificate/proof of age of petitioner no.1 Smt. Arti @ Pooja,  who is corpus of this writ petition.

Put up on 7.11.2014 as fresh.

Order Date :- 30.10.2014

RU

 

 

 
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