Kedar vs State Of U.P.
2014 Latest Caselaw 7894 ALL

Citation : 2014 Latest Caselaw 7894 ALL
Judgement Date : 30 October, 2014

Allahabad High Court

Kedar vs State Of U.P. on 30 October, 2014

Bench: Anil Kumar Sharma




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 25
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 35929 of 2014
 

 
Applicant :- Kedar
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Raj Narayan Gupta
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Anil Kumar Sharma,J.

This is second bail application on behalf of the applicant.

List on 11.11.2014 along with the record of the bail application No. 37015 of 2013.

Order Date :- 30.10.2014

LBY

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