Garima vs State Of U.P. And 15 Ors
2014 Latest Caselaw 7835 ALL

Citation : 2014 Latest Caselaw 7835 ALL
Judgement Date : 29 October, 2014

Allahabad High Court

Garima vs State Of U.P. And 15 Ors on 29 October, 2014

Bench: Rajan Roy




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 57280 of 2014
 

 
Petitioner :- Garima
 
Respondent :- State Of U.P. And 15 Ors
 
Counsel for Petitioner :- Raja Singh
 
Counsel for Respondent :- C.S.C.,Arun Kumar,Dhananjay Pratap Singh,Mrigraj Singh
 

 
Hon'ble Rajan Roy,J.

Put up as a fresh case on 31st October, 2014, alongwith Writ A No. 57093 of 2014, showing the name of Sri Vikram Bahadur Singh also as one of learned counsel for respondents.

Order Date :- 29.10.2014

M.A.A.

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