Kuldeep Jain vs State Of U.P. And 6 Ors
2014 Latest Caselaw 7831 ALL

Citation : 2014 Latest Caselaw 7831 ALL
Judgement Date : 29 October, 2014

Allahabad High Court

Kuldeep Jain vs State Of U.P. And 6 Ors on 29 October, 2014

Bench: Rajan Roy




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 57109 of 2014
 

 
Petitioner :- Kuldeep Jain
 
Respondent :- State Of U.P. And 6 Ors
 
Counsel for Petitioner :- Sanjay Kumar
 
Counsel for Respondent :- C.S.C.,Nikhil Kumar
 

 
Hon'ble Rajan Roy,J.

Heard.

Put up as a fresh case on 5th November, 2014, to enable Sri Nikhil Kumar, leearned counsel for respondents 2 and 5 to seek instruction as to whether the inquiry referred in the impugned order dated 13.10.2011 has been completed or not, and if not then the reason for the same.

Order Date :- 29.10.2014

M.A.A.

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