Yaqoob Ali & Others vs Faqre Alam & Others
2014 Latest Caselaw 7824 ALL

Citation : 2014 Latest Caselaw 7824 ALL
Judgement Date : 29 October, 2014

Allahabad High Court

Yaqoob Ali & Others vs Faqre Alam & Others on 29 October, 2014

Bench: Sudhir Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- SECOND APPEAL DEFECTIVE No. - 361 of 2003
 

 
Appellant :- Yaqoob Ali & Others
 
Respondent :- Faqre Alam & Others
 
Counsel for Appellant :- P.P.Chaudhary
 

 
Hon'ble Sudhir Agarwal,J.

1. Called in revised. None appeared to press this appeal on behalf of the appellant.

2. In view of the above, the appeal is dismissed for want of prosecution.

3. Interim order, if any, stands vacated.

Order Date :- 29.10.2014

SKS

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