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Smt. Jubeda & Others vs Smt. Shahjahan & Another
2014 Latest Caselaw 7822 ALL

Citation : 2014 Latest Caselaw 7822 ALL
Judgement Date : 29 October, 2014

Allahabad High Court
Smt. Jubeda & Others vs Smt. Shahjahan & Another on 29 October, 2014
Bench: Sudhir Agarwal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- SECOND APPEAL DEFECTIVE No. - 130 of 2005
 

 
Appellant :- Smt. Jubeda & Others
 
Respondent :- Smt. Shahjahan & Another
 
Counsel for Appellant :- Pramod Kumar Jain
 

 
Hon'ble Sudhir Agarwal,J.

1. Called in revised. None appeared to press this appeal on behalf of the appellant.

2.  In view of the above, the appeal is dismissed for want of prosecution.

3. Interim order, if any, stands vacated.

Order Date :- 29.10.2014

SKS

 

 

 
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