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Shiv Adhar Yadav vs Sankatha Prasad Chauhan
2014 Latest Caselaw 7815 ALL

Citation : 2014 Latest Caselaw 7815 ALL
Judgement Date : 29 October, 2014

Allahabad High Court
Shiv Adhar Yadav vs Sankatha Prasad Chauhan on 29 October, 2014
Bench: Sudhir Agarwal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- TRANSFER APPLICATION (CIVIL) No. - 427 of 2009
 

 
Applicant :- Shiv Adhar Yadav
 
Opposite Party :- Sankatha Prasad Chauhan
 
Counsel for Applicant :- Amit Kumar Srivastava,Ramesh Narayan Pandey
 
Counsel for Opposite Party :- Ajay Kumar Singh
 

 
Hon'ble Sudhir Agarwal,J.

1. Called in revised. None appeared to press this application on behalf of the applicant. Sri A K Singh, learned counsel for the respondent is present.

2.  In view of the above, the application is dismissed for want of prosecution.

3. Interim order, if any, stands vacated.

Order Date :- 29.10.2014

SKS

 

 

 
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