Banarsi Das Sharma vs State Of U.P. Thru Secy. And 5 ...
2014 Latest Caselaw 7813 ALL

Citation : 2014 Latest Caselaw 7813 ALL
Judgement Date : 29 October, 2014

Allahabad High Court

Banarsi Das Sharma vs State Of U.P. Thru Secy. And 5 ... on 29 October, 2014

Bench: Rajes Kumar, Shashi Kant




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- WRIT - C No. - 21426 of 2014
 

 
Petitioner :- Banarsi Das Sharma
 
Respondent :- State Of U.P. Thru Secy. And 5 Others
 
Counsel for Petitioner :- Anurag Pathak,Ashok Kumar Sharma,Brij Gopal Yadav,K.K.Shukla
 
Counsel for Respondent :- C.S.C.,Mahendra Pratap,R.S. Rana,Shri Kant,Sri Kant
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Shashi Kant,J.

Rejoinder affidavit filed today, the same may be placed on record.

Order Date :- 29.10.2014

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